T. E. Thomson And Company Limited vs Rajshri Productions Private Limited
2025 Latest Caselaw 154 Cal/2

Calcutta High Court

T. E. Thomson And Company Limited vs Rajshri Productions Private Limited on 13 May, 2025

OD-1

                    IN THE HIGH COURT AT CALCUTTA
                 ORIDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                                 EC/6/2025

                  T. E. THOMSON AND COMPANY LIMITED
                                  VS
                 RAJSHRI PRODUCTIONS PRIVATE LIMITED

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 13th May, 2025.

                                                                   APPEARANCE:
                                                             Mr. D. R. Basu, Adv.
                                                             For the decree holder

                                                          Mr. A. P. Agarwalla, Adv.
                                                         For the Judgement debtor



       1.

Learned Advocate for the decree holder and the learned Advocate

for the judgment debtor are present.

2. An appeal is already preferred against an order and the matter is

pending before the Appellate Court but there is no stay of further

proceeding of this execution case.

3. Let this matter appear in the usual course on 20 th May, 2025 as

already directed.

4. Parties in the meantime may take necessary steps to obtain orders

from the Appellate Court.

(BISWAROOP CHOWDHURY, J.)

gb.