Consultants Combine Private Limited vs The Braithwaite Burn And Jessop ...
2025 Latest Caselaw 1482 Cal/2

Calcutta High Court

Consultants Combine Private Limited vs The Braithwaite Burn And Jessop ... on 21 March, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

OD 1
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                     EC/470/2023
                   IA NO: GA/1/2024
         CONSULTANTS COMBINE PRIVATE LIMITED
                           VS
THE BRAITHWAITE BURN AND JESSOP CONSTRUCTION COMPANY
                       LIMITED


BEFORE:
The Hon'ble JUSTICE SHAMPA SARKAR

Date : March 21, 2025 Mr. Ranit Ray, Adv.

...for Judgment debtor.

The Court :- Let this matter be converted under the

Commercial Division. The department is directed to take necessary

steps in this regard.

The matter shall be listed after the necessary changes are made

in the monthly list of May 2025.

Learned Advocate on record for the applicant shall carry out the

formalities.

Affidavit in opposition and affidavit in reply are taken on record.

Accordingly, GA/1/2024 is disposed of.

(SHAMPA SARKAR, J.)

GH.