Ashutosh Gayen vs State Of West Bengal & Ors
2025 Latest Caselaw 1455 Cal/2

Calcutta High Court

Ashutosh Gayen vs State Of West Bengal & Ors on 19 March, 2025

       ORDER                                                        OCD-3
                      IN THE HIGH COURT AT CALCUTTA
                           COMMERCIAL DIVISION

                            IA NO. GA-COM/6/2024
                                       In
                               CS-COM/688/2024
                               ASHUTOSH GAYEN
                                      Vs.
                        STATE OF WEST BENGAL & ORS.

BEFORE:
The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 19th March, 2025.

Appearance:

Mr. Sarathi Dasgupta, Adv. Mr. Narojit Mukherjee, Adv . Mr. Sourav Chatterjee, Adv.

...for the plaintiff.

Mr. S. Ghosh, Adv.

...for the defendant Nos. 2 & 3.

The Court:- This matter is appearing under the heading "To Be

Mentioned".

In terms of the previous order, the defendant Nos. 2 and 3 files their

written notes of argument.

The hearing is concluded. Judgment is reserved and made CAV.

(BIVAS PATTANAYAK, J.)

R.D. Barua