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Roop Shringar Sarees Private Limited vs Sudhir Kumar Satpathy
2025 Latest Caselaw 681 Cal/2

Citation : 2025 Latest Caselaw 681 Cal/2
Judgement Date : 31 July, 2025

Calcutta High Court

Roop Shringar Sarees Private Limited vs Sudhir Kumar Satpathy on 31 July, 2025

OD-5
                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/65/2024

                               IA NO: GA/1/2025

                   ROOP SHRINGAR SAREES PRIVATE LIMITED
                                   VS
                          SUDHIR KUMAR SATPATHY


    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 31st July, 2025

The Court:- Let this matter appear on 7th August, 2025.

The written notes of argument filed by the judgment-debtor be kept

with the record.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)

 
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