Shivani Properties Pvt Ltd vs Rajeev Lochan
2025 Latest Caselaw 659 Cal/2

Calcutta High Court

Shivani Properties Pvt Ltd vs Rajeev Lochan on 29 July, 2025

OD-23
                                   ORDER SHEET

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                    EC/520/2019
                                       WITH
                                    CS/223/2013

                         IA NO: GA/1/2023, GA/2/2023,
                       GA/3/2024, GA/4/2024, GA/5/2025

                          SHIVANI PROPERTIES PVT LTD.
                                      VS
                                RAJEEV LOCHAN

    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 29th July, 2025 Appearance:

Mrs. Arunima Lala Sengupta, Adv.

Mr. Rohit Banerjee, Adv.

Mr. Suman Majumder, Adv.

...for the decree-holder

Mr. Shounak Mukhapadhyay, Adv.

Mr. Ranjit Singh, Adv.

Mr. Pranit Biswas, Adv.

...for the judgment-debtor

Mr. Aritra Basu, Adv.

...for the applicant

The Court:- Learned Advocate for the decree-holder/petitioner is

present.

Learned Advocate for the decree-holder moves GA/5/2025; learned

Advocate also concludes her submission.

Let the matter appear on 7th August, 2025 for submission on behalf of

learned Advocate for the judgment-debtor.

Let the affidavit-in-reply filed be kept with the record.

As the judgment-debtor has appeared, let the note "Last Chance" be

removed.

(BISWAROOP CHOWDHURY, J.) S. A. AR(C R)