Sk. Mansur Ali And Anr vs Sri Kulnath Kapoor And Ors
2025 Latest Caselaw 657 Cal/2

Calcutta High Court

Sk. Mansur Ali And Anr vs Sri Kulnath Kapoor And Ors on 29 July, 2025

OD-24
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                   EC/503/2023

                                IA NO: GA/1/2024

                           SK. MANSUR ALI AND ANR.
                                     VS
                        SRI KULNATH KAPOOR AND ORS.


    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 29th July, 2025

Appearance:

Mr. Shyamal Mukhopadhyay, Adv.

Ms. Priyanka Chatterjee, Adv. ...for the petitioners/decree-holders

Mr. Rohit Banerjee, Adv.

Mr. Subhankar Chakrabory, Adv. Mr. Saptarshi Bhatacharjee, Adv.

Ms. Sayani Gupta, Adv.

...for the judgment-debtor

The Court:- Learned Advocates for the parties are present.

Let affidavit-in-opposition and affidavit-in-reply filed be kept with the

record.

Let this matter appear on 31st July, 2025.

(BISWAROOP CHOWDHURY, J.)

S. A. AR(C R)