I. G. E. (India) Private Limited vs Larica Infrastructure Limited
2025 Latest Caselaw 655 Cal/2

Calcutta High Court

I. G. E. (India) Private Limited vs Larica Infrastructure Limited on 29 July, 2025

OD- 6 wt 7
                               ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                    EC/281/2021
                        I. G. E. (INDIA) PRIVATE LIMITED
                                         VS
                       LARICA INFRASTRUCTURE LIMITED

                                        wt7

                                  EC/370/2023
                              I G E (INDIA) PVT LTD
                                        VS
                          LARICA INFRASTRUCTURE LTD

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date: 29th July, 2025.

APPEARANCE:

Mr. Debdatta Sen, Sr. Adv.

Ms.Suchismita Ghosh Chatterjee, Adv.

Mr. Malay Kumar Seal, Adv.

...for the decree holder.

Mr. Manish Paul, Adv.

...for the judgment debtor.

The Court : Learned Advocate for the decree holder and learned Advocate

for the judgment debtor are present.

As the case was appearing under the "Examination of Judgment Debtor",

let it appear under the heading "Examination of Judgment Debtor" on 12 th

August, 2025.

The judgment debtor shall be present on the date fixed at 12:30 p.m.

(BISWAROOP CHOWDHURY, J.)

KB AR(CR)