Fox Mandal vs Somabrata Mandal & Ors
2025 Latest Caselaw 647 Cal/2

Calcutta High Court

Fox Mandal vs Somabrata Mandal & Ors on 29 July, 2025

OCDSL-2

                               ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                          COMMERCIAL DIVISION
                              ORIGINAL SIDE

                             CS-COM/408/2024
                           (Old No. CS/178/2022)
                             IA No. GA/1/2022

                            FOX MANDAL
                                 VS
                       SOMABRATA MANDAL & ORS.

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date: July 29, 2025.
                                                                       Appearance:
                                                      Mr. S.N. Mookherjee, Sr. Adv.
                                                           Mr. Paritosh Sinha, Adv.
                                                 Mr. Soumya Ray Chowdhury, Adv.
                                                  Mr. Deepan Kumar Sarkar, Adv.
                                                             Ms. Deepti Priya, Adv.
                                                             Mr. Susrea Mitra, Adv.
                                                      Mr. Naman Choudhury, Adv.
                                                                  ...for the plaintiff

1.

The matter is mentioned by the Learned Advocate appearing for the

plaintiff upon notice to the Learned Counsel for the defendant no. 1.

2. Counsel for the plaintiff submits that in the judgment dated 28th

July, 2025, in the cause tile, the name of one Advocate, namely,

Soumya Ray Chowdhury has been inadvertently recorded as Soumya

Roy Chowdhury. He further submits that the name of another

Advocate, namely, Mr. Naman Choudhury is also not recorded

though he has also appeared for the plaintiff.

3. In view of the above, in the judgment dated 28th July, 2025, in the

cause title, the name of Mr. Soumya Roy Chowdhury shall be read as

Mr. Soumya Ray Chowdhury and the name of Mr. Naman

Choudhury shall be incorporated in the appearance portion for the

plaintiff.

4. This order may be incorporated with the judgment dated 28th July,

2025.

(KRISHNA RAO, J.) DB