Rajesh Sardarmal Jain vs Sri Sandeep Goyal And Another
2025 Latest Caselaw 563 Cal/2

Calcutta High Court

Rajesh Sardarmal Jain vs Sri Sandeep Goyal And Another on 24 July, 2025

OD-5
                                    ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                                   RVWO/16/2025
                       IA NO. GA-COM/1/2025, GA-COM/2/2025

                              RAJESH SARDARMAL JAIN
                                       VS
                         SRI SANDEEP GOYAL AND ANOTHER


     BEFORE:
     The Hon'ble JUSTICE BIVAS PATTANAYAK
     Date: 24th July, 2025.
                                                                               Appearance:
                                                           Mr. Suddhasatva Banerjee, Adv.
                                                                         Ms. S. Thad, Adv.
                                                                  Ms. Saloni Kumar, Adv.
                                                                 Ms. Shrivalli Kajaria, Adv.
                                                                   ... for review applicant.


             The Court: This is an application for review of the judgment and order

     dated   19th   December,   2024    passed      in   GA/1/2023     (arising    out   of

     EC/180/2023).

             The applicant is represented.

             Learned Advocate for the applicant submits that the copy of this

     review application has been served upon the respondents.

List this matter on 31st July, 2025.

Learned Advocate on record for the applicant is directed to serve a

notice to the learned Advocate for the respondents intimating the next date

of hearing.

(BIVAS PATTANAYAK, J.)

JM