M/S Gopeshwar Iron And Steel Works ... vs Dhaval Jain And Anr
2025 Latest Caselaw 1297 Cal/2

Calcutta High Court

M/S Gopeshwar Iron And Steel Works ... vs Dhaval Jain And Anr on 26 February, 2025

Author: Saugata Bhattacharyya

Bench: Saugata Bhattacharyya

OD-1

                                   ORDER SHEET
                          IN THE HIGH COURT AT CALCUTTA
                         SPECIAL JURISDICTION (CONTEMPT)
                                   ORIGINAL SIDE


                              CC/17/2025
                           WITH WPO/684/2017
       M/S GOPESHWAR IRON AND STEEL WORKS PRIVATE LIMITED AND ORS
                                  -VS-
                          DHAVAL JAIN AND ANR


BEFORE:
The Hon'ble JUSTICE SAUGATA BHATTACHARYYA

Date: February 26, 2025.

Mr. S. Sengupta, Adv.; Mr. A. Dutt, Adv., appear.

Mr. A.K. Ghosh, Adv., appears.

The Court: Learned Advocate representing the applicants alleges violation of

judgment and order dated 28th February, 2024.

Today though contemners are represented by Mr. Ghosh, learned Advocate, but

learned Advocate for the petitioners is directed to serve further notice enclosing copy of

the contempt application and the order passed today upon the alleged contemners by a

fortnight from date and file affidavit-of-service on the next date.

List the contempt application under the same heading on 26th March, 2025.

Pendency of this contempt proceeding shall not preclude the alleged contemners

to comply with the judgment and order dated 28th February, 2024.

(SAUGATA BHATTACHARYYA, J.)

tk