Citation : 2025 Latest Caselaw 1167 Cal/2
Judgement Date : 10 February, 2025
OD-14
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/56/2016
SIDHANT UDYOG PVT. LTD.
VS
SUPREME WOOD PRODUCTS PVT. LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 10th February, 2025.
Appearance:
Mr. K.C. Garg, Adv. Ms.R.L. Joshi, Adv. ...for the plaintiff
Mr. Debdut Mukherjee, Adv. Ms. Bhawna Parasramka, Adv.
...for defendant no. 1
The Court:- Argument is concluded.
Reserved for judgment.
(SUGATO MAJUMDAR, J.)
D.Ghosh AR(CR)
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