Jyoti Prakashbhattacharjee (Dec) vs Unknown
2025 Latest Caselaw 1151 Cal/2

Calcutta High Court

Jyoti Prakashbhattacharjee (Dec) vs Unknown on 6 February, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-1

                        IN THE HIGH COURT AT CALCUTTA
                       Testamentary and Intestate Jurisdiction
                                 ORIGINAL SIDE

                                  TS/11/2013
             IA NO: GA/4/2013(Old No:GA/1376/2013), GA/8/2015(Old
              No:GA/2930/2015), GA/10/2016(Old No:GA/2761/2016),
                           GA/12/2019, GA/13/2024

                               IN THE GOODS OF :
                      JYOTI PRAKASHBHATTACHARJEE (DEC)


  BEFORE:
  The Hon'ble JUSTICE SUGATO MAJUMDAR
  Date : 6th February, 2025.
                                                                         Appearance:
                                                            Mr. Soumyajit Ghosh, Adv.
                                                                 Mr. Sumit Dhar, Adv.
                                                                     ...for the plaintiff


          The Court:- Pursuant to the Order dated 30th January, 2025, the Learned

Registrar, Original Side submitted the original application along with the

original Will of TS/14/2018 as well as corrected copy of the judgment dated

25.7.2024

passed by the Co-ordinate Bench. Judicial notice of these documents

is hereby taken. A supplementary notes of argument is filed by the Learned

Court for the plaintiff. Let the same be kept in record. The matter will appear in

the list on 13th February, 2025 for further argument.

(SUGATO MAJUMDAR, J.)

T.O. AR(CR)