T. E. Thomson And Company Limited vs Rajshri Productions Private Limited
2025 Latest Caselaw 3514 Cal/2

Calcutta High Court

T. E. Thomson And Company Limited vs Rajshri Productions Private Limited on 16 December, 2025

OD-19
                                 ORDER SHEET

                                   EC/6/2025

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                  T. E. THOMSON AND COMPANY LIMITED
                                  VS
                 RAJSHRI PRODUCTIONS PRIVATE LIMITED

BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
Date : 16th December, 2025

                                                                        Appearance:
                                                            Mr. Chayan Gupta, Adv.
                                                        Mr. Rittick Chowdhury, Adv.
                                                            Mr. Dwip Raj Basu, Adv.
                                                              ...for the decree holder

                                                           Mr. A. P. Agarwalla, Adv.
                                                                ...for the respondent

The Court: On the prayer of learned advocate representing the

judgment-debtor, next date be fixed on 22nd December, 2025 for filing the

affidavit of assets.

(ANANYA BANDYOPADHYAY, J.)

kc.