Baid Global Finance Pvt. Ltd. & Anr vs Union Bank Of India And Anr
2025 Latest Caselaw 3433 Cal/2

Calcutta High Court

Baid Global Finance Pvt. Ltd. & Anr vs Union Bank Of India And Anr on 12 December, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-4
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)


                              CS-COM/134/2024
                            [OLD NO. CS/184/2018]

                    BAID GLOBAL FINANCE PVT. LTD. & ANR
                                    VS
                       UNION BANK OF INDIA AND ANR

   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 12th December, 2025.

Appearance:

Mr. Shiv Ratan Kakrania, Adv.

Ms. Shreya Goenka, Adv.

...for the plaintiffs

Ms. Usha Doshi, Adv.

...for the defendant no.1

Mr.Soumabho Ghose, Adv.

Ms. Shreya Das, Adv.

Mr. Aditya Mukherjee, Adv. ...for the defendant no.2

The Court:- Heard Mr. Ghose, the Learned Counsel appearing for the

defendant no.2.

Fix on 6th January, 2026 for hearing of argument of Ms. Doshi, the

Learned Counsel appearing for the defendant no.1.

Notes of arguments as well as compilation of judgments filed by Mr.

Ghose, be kept on record.

(SUGATO MAJUMDAR, J.)

D. Ghosh A.R.(C.R.)