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Parul Ruparelia And Anr vs Camme Wang And Anr
2025 Latest Caselaw 3397 Cal/2

Citation : 2025 Latest Caselaw 3397 Cal/2
Judgement Date : 5 December, 2025

[Cites 0, Cited by 0]

Calcutta High Court

Parul Ruparelia And Anr vs Camme Wang And Anr on 5 December, 2025

Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OIP-1, 2, 3 & 5

                  IN THE HIGH COURT AT CALCUTTA
                  Intellectual Property Rights Division
                        (COMMERCIAL DIVISION)
                            ORIGINAL SIDE


                       IA NO. GA-COM/5/2025
                                 In
                          IP-COM/11/2025
                     PARUL RUPARELIA AND ANR
                                 Vs
                       CAMME WANG AND ANR

                       IA NO. GA-COM/6/2025
                                 In
                           IP-COM/11/2025
                     PARUL RUPARELIA AND ANR
                                 Vs
                       CAMME WANG AND ANR

                       IA NO. GA-COM/7/2025
                                 In
                          IP-COM/11/2025
                     PARUL RUPARELIA AND ANR
                                 Vs
                       CAMME WANG AND ANR

                         CC-COM/11/2025
                     PARUL RUPARELIA AND ANR
                               VS
                      CAMME WANG AND ANR.

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 5th December, 2025
                                                                         Appearance:
                                                          Mr. Sourojit Dasgupta, Adv.
                                                                Mr. Victor Dutta, Adv.
                                                             Mr. Dhruv Chadha, Adv.
                                                                  ...for the petitioner.

                                                     Mr. Jishnu Chowdhury, Sr. Adv.
                                                               Mr. Ishaan Saha, Adv.
                                                      Mr. Abbas Ibrahim Khan, Adv.
                                                          Ms. Ujjaini Chatterjee, Adv.
                                                     Mr. Tarique Quasimuddin, Adv.
                                                      Mr. Abbas Ibrahim Khan, Adv.
                                                          Ms. Ujjaini Chatterjee, Adv.
                                                           Ms. Meena Shabnam, Adv.
                                                   ...for the defendants/respondents.

The Court: It is submitted by the plaintiffs that in view of the judgment

and order passed in GA-COM/1/2025 and GA-COM/3/2025 in IP-

COM/11/2025, all the above applications have become infructuous.

Accordingly, GA-COM/5/2025, GA-COM/6/2025, GA-COM/7/2025 and

CC-COM/11/2025 stand dismissed as not pressed.

Interim orders, if any, stand vacated.

(RAVI KRISHAN KAPUR, J.)

spal

 
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