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Pravin Uttam Jadhav vs M/S Senco Jewellers Private Limited
2025 Latest Caselaw 3378 Cal/2

Citation : 2025 Latest Caselaw 3378 Cal/2
Judgement Date : 4 December, 2025

[Cites 0, Cited by 0]

Calcutta High Court

Pravin Uttam Jadhav vs M/S Senco Jewellers Private Limited on 4 December, 2025

Author: Aniruddha Roy
Bench: Aniruddha Roy
OCD-16


             In The High Court at Calcutta
                          [Commercial Division]
                                Original Side

                           IA NO. GA-COM/2/2025
                             In CS-COM/12/2025

                        PRAVIN UTTAM JADHAV
                                 Vs
                 M/S SENCO JEWELLERS PRIVATE LIMITED

BEFORE :
THE HON'BLE JUSTICE ANIRUDDHA ROY

Date : 04th December, 2025.

Appearance :

Mr. Sunil Singhania, Adv.

Mr. Kalpana Singhania, Adv.

Ms. Ayantika Paul, Adv.

... for the plaintiff.

Mr. Sidhartha Shankar Sarker, Adv.

Mr. Gargi Roy, Adv.

... for the defendant.

The Court :- This is an application praying for summary judgment in

a suit for recovery of alleged unpaid consideration on account of goods sold

and delivered. On the prayer of Mr. Sunil Singhania, learned Advocate

appearing for the plaintiff, time to file affidavit-in-reply stands extended till

today. Affidavit-in-reply filed in Court today is taken on record.

On the prayer of Mr. Sidhartha Shankar Sarker, learned Advocate

appearing for the defendant, the hearing stands adjourned for the day.

The matter shall appear under the heading 'Adjourned Motion' on

December, 16, 2025.

(ANIRUDDHA ROY, J.)

mg

 
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