Subhas Chandra Agarwalla vs Dr. Sonali Basu
2025 Latest Caselaw 3368 Cal/2

Calcutta High Court

Subhas Chandra Agarwalla vs Dr. Sonali Basu on 3 December, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-5

                                ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                              IA No. GA/2/2025
                                      In
                                CS/199/2024

                       SUBHAS CHANDRA AGARWALLA
                                VERSUS
                            DR. SONALI BASU

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 3rd December, 2025

                                                                         Appearance:
                                                               Mr. Aritra Basu, Adv.
                                                       Mr. Souradeep Banerjee, Adv.
                                                            Ms. Sonia Sharma, Adv.
                                                        For the plaintiff/ petitioner.

                                                  Mr. Pourush Bandhopadhyay, Adv.
                                                          Mr. Kamran Hussain, Adv.
                                                           Mr. Shuvam Pathak, Adv.
                                                      For the defendant/respondent.

The Court:- The plaintiff resumes argument in support of the application

for judgment upon admission and concludes the same.

The defendant commences argument and concludes the same.

Let this matter appear on 22nd December, 2025 to enable the parties to

add or supplement the argument that has already been advanced.

(ARINDAM MUKHERJEE, J.)

snn.