Arvind Kumar Jayaswal & Anr vs Gupta Engineering Company And Ors
2025 Latest Caselaw 3262 Cal/2

Calcutta High Court

Arvind Kumar Jayaswal & Anr vs Gupta Engineering Company And Ors on 8 December, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-2

                                 ORDER SHEET

                            IA No.GA/1/2024
                                   IN
                               CS/13/2023
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                     ARVIND KUMAR JAYASWAL & ANR.
                                  VS.
                  GUPTA ENGINEERING COMPANY AND ORS.



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 8th December, 2025.

Ms. Tiana Bhattacharyya, Mr. Dilip Kr. Ghosh, Advocates for the plaintiffs.

Mr. Zeeshan Haque, Mr. Aditya Kanodia, Ms. Sharfaa Ahmed Advocates for the defendants.

The Court : At the time of delivering the judgment it is submitted by the

learned Advocate for the plaintiff that 18% interest as claimed by the plaintiff is

the contractual interest rate. This rate cannot be reopened in view of the recent

judgment of the Hon'ble Supreme Court.

The matter is adjourned and kept on 10 th December, 2025.

(ARINDAM MUKHERJEE, J.)

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