Harish Kumar Agarwal And Ors vs Axis Bank And Anr
2025 Latest Caselaw 839 Cal/2

Calcutta High Court

Harish Kumar Agarwal And Ors vs Axis Bank And Anr on 5 August, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

OD-18
                        IN THE HIGH COURT AT CALCUTTA
                           Civil Appellate Jurisdiction
                                   ORIGINAL SIDE

                                 APOT/390/2024
                                IA NO: GA/2/2024

                       HARISH KUMAR AGARWAL AND ORS
                                     VS
                             AXIS BANK AND ANR

    BEFORE:
    The Hon'ble JUSTICE DEBANGSU BASAK
                       AND
    The Hon'ble JUSTICE PRASENJIT BISWAS
    Date : August 5, 2025.


                                                                       Appearance:
                                                               Ms. Noelle Banerjee, Adv.
                                                               Mr. Arkadeb Sinha, Adv.
                                                               Mr. Mainak Biswas, Adv.
                                                                 Ms. Simran More, Adv.
                                                                    ...for the appellants.

                                                           Mr. Souradeep Banerjee, Adv.
                                                             Mr. Abhidipto Tarafder, Adv.
                                                                  Mr. S.K. Banerjee, Adv.
                                                                 Ms. Sanjana Sinha, Adv.
                                                   ...for the respondent no. 1 (Axis Bank).

Mr. Pourush Bandyopdhyay, Adv.

Mr. S. Ganguly, Adv.

...for the private respondent.

The Court: Heard learned Advocate appearing for the appellant. Heard

learned Advocate appearing for the Bank.

Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

(PRASENJIT BISWAS, J.)

KB AR (CR)