The State Of West Bengal And Ors vs M/S B B M Enterprise
2025 Latest Caselaw 817 Cal/2

Calcutta High Court

The State Of West Bengal And Ors vs M/S B B M Enterprise on 4 August, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

                                                                                        2023:CHC-OS:1728
OC 10
                                   ORDER SHEET
                              IA NO. GA-COM/4/2024
                                  In AP/808/2022
                         IN THE HIGH COURT AT CALCUTTA
                              COMMERCIAL DIVISION
                                  ORIGINAL SIDE


                      THE STATE OF WEST BENGAL AND ORS
                                     Vs
                            M/S B B M ENTERPRISE


      BEFORE:
      The Hon'ble JUSTICE SHAMPA SARKAR

Date: 4th August, 2025.

Appearance:

Ms. Nilanjana Adhya, Adv.

. . .for the petitioner.

Ms. Noelle Banerjee, Adv. Mr. Arindam Mandal, Adv. Ms. Swagata Ghosh, Adv.

. . .for the State.

The Court: Parties are at liberty to file their written notes.

Judgment reserved.

(SHAMPA SARKAR, J.) SP/