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Mpmc Pvt. Ltd vs Canara Bank
2025 Latest Caselaw 795 Cal/2

Citation : 2025 Latest Caselaw 795 Cal/2
Judgement Date : 2 August, 2025

Calcutta High Court

Mpmc Pvt. Ltd vs Canara Bank on 2 August, 2025

OD-4

                    IN THE HIGH COURT AT CALCUTTA
                 ORIDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE

                               EC/287/2011
                       IA NO: GA/3/2023, GA/4/2024

                               MPMC PVT. LTD.
                                    VS
                                CANARA BANK

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 2nd August, 2025.

                                                                   APPEARANCE:
                                                        Ms. Aparajita Ghosh, Adv.
                                                        ...for the Judgment Debtor



         1.

Learned advocate for the defendant Canara Bank is present.

2. It is submitted by the learned Advocate that there is an order of

stay passed by the Hon'ble Appeal Court.

3. In the facts and circumstances, this execution case stands adjourned

till 3rd September, 2025.

(BISWAROOP CHOWDHURY, J.)

gb.

 
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