J.M Global Equities Pvt. Ltd vs The Deputy Commissioner
2025 Latest Caselaw 690 Cal/2

Calcutta High Court

J.M Global Equities Pvt. Ltd vs The Deputy Commissioner on 1 August, 2025

OD - 2
                          IN THE HIGH COURT AT CALCUTTA
                             Constitutional Special Jurisdiction

                                     ORIGINAL SIDE
                                  WPO/416/2016
                      IA NO: GA/2/2019 (Old No:GA/1614/2019)
                          J.M GLOBAL EQUITIES PVT. LTD.
                                        VS
           THE DEPUTY COMMISSIONER, INCOME TAX, CIRCLE 10(1) KOLKATA



BEFORE :
THE HON'BLE JUSTICE SMITA DAS DE

Date : 1st August, 2025
                                                                            Appearance :
                                                                    Mr. Aryak Dutt, Adv.
                                                                      ...for the appellant.

                                                               Ms. Manju Agarwal, Adv.
                                                                    Mr. S.C. Tiwari, Adv.
                                                                   Ms. Anju Manot, Adv.
                                                               Ms. Hitoshree Biswas, Adv.
                                                                      ..for the respondent.

The Court : Hearing concluded. Judgment reserved.

(SMITA DAS DE, J.)

S.Das/ AR[CR]