Marine Craft Engineers Private Limited vs Garden Reach Shipbuilders And ...
2025 Latest Caselaw 2192 Cal/2

Calcutta High Court

Marine Craft Engineers Private Limited vs Garden Reach Shipbuilders And ... on 27 August, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OD-13


                      IN THE HIGH COURT AT CALCUTTA
                          Civil Appellate Jurisdiction
                                ORIGINAL SIDE

                                RVWO/19/2025
                               IA NO: GA/1/2025

               MARINE CRAFT ENGINEERS PRIVATE LIMITED
                                 VS
           GARDEN REACH SHIPBUILDERS AND ENGINEERS LIMITED


      BEFORE:
      The Hon'ble JUSTICE ARIJIT BANERJEE
                     AND
      The Hon'ble JUSTICE OM NARAYAN RAI
      Date : 27th August, 2025.

                                                                        Appearance:
                                                 Mr. Sabyasachi Chowdhury, Sr. Adv.
                                                                Mr. S. E. Huda, Adv.
                                                  Mr. Shounak Mukhopadhyay, Adv.
                                                   Mr. Shreyaan Bhattacharyya, Adv.
                                                        Ms. Anwesha Guha Ray, Adv.
                                                          Mr. Abhijit Guha Ray, Adv.
                                                                 ...for the petitioner

                                                       Mr. Debnath Ghosh, Sr. Adv.
                                                      Mr. Biswaroop Mukherjee, Adv.
                                                        Mr. Debsoumya Basak, Adv.
                                                                ...for the respondent

                         Dictated by Arijit Banerjee, J.

The Court: Hearing is concluded. Judgment is reserved.

(ARIJIT BANERJEE, J.)

(OM NARAYAN RAI, J.)

sg.