Ravalgoan Tradelink Private Limited vs Bloomsbury Infrastructure Pvt. Ltd. ...
2025 Latest Caselaw 2183 Cal/2

Calcutta High Court

Ravalgoan Tradelink Private Limited vs Bloomsbury Infrastructure Pvt. Ltd. ... on 26 August, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-7 & 17                                                           ORDER SHEET


                   IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           IA No. GA/3/2025
                                   In
                             CS/186/2024
                RAVALGOAN TRADELINK PRIVATE LIMITED
                                   VS
            BLOOMSBURY INFRASTRUCTURE PVT. LTD. AND ORS.
                           IA No. GA/1/2024
                                   In
                             CS/186/2024
                RAVALGOAN TRADELINK PRIVATE LIMITED
                                   VS
            BLOOMSBURY INFRASTRUCTURE PVT. LTD. AND ORS.



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 26th August, 2025.

Appearance:

Mr. Suvashish Sengupta, Adv.

Mr. Rishabh Karnani, Adv.Mr.Amitabh Ray, Adv.

Mr. Krishnendu Modak, Adv.

For plaintiff Mr. S. N. Mitra, Sr. Adv., Mr. Suman Kr. Dutt, Sr. Adv., Mr. Sakya Sen, Sr. Adv. Mr.Pratip Mukherjee, Adv.

Mr. Jit Ray, Adv. Adv.

For defendants

The Court: Since the application for rejection and/or taking off the plaint

from the file and dismissal of the suit has been heard and the judgment

wherein has been reserved today, let these applications be directed to go out of

the list for the time being with liberty to mention.

Needless to say the interim order which is in subsistence shall continue

till the disposal of the matters.

(ARINDAM MUKHERJEE, J.)

Sb/