Calcutta High Court
Sri Sri Iswar Gajalakshmi Mata ... vs Marshall Sons And Company (India) ... on 26 August, 2025
OD-27
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
EC/309/2019
IA NO: GA/1/2021, GA/2/2021, GA/10/2022, GA/11/2022, GA/12/2024,
GA/15/2024, GA/16/2025, GA/17/2025, GA/18/2025, GA/19/2025,
GA/20/2025, GA/21/2025, GA/22/2025, GA/23/2025, GA/24/2025,
GA/25/2025, GA/26/2025, GA/27/2025, GA/28/2025, GA/29/2025,
GA/30/2025, GA/31/2025, GA/32/2025, GA/33/2025, GA/34/2025,
GA/35/2025, GA/36/2025, GA/37/2025, GA/38/2025, GA/39/2025,
GA/40/2025, GA/41/2025, GA/42/2025, GA/43/2025, GA/44/2025,
GA/45/2025, GA/46/2025, GA/47/2025, GA/48/2025, GA/49/2025,
GA/50/2025, GA/51/2025, GA/52/2025, GA/53/2025, GA/54/2025,
GA/55/2025, GA/56/2025, GA/57/2025, GA/58/2025, GA/59/2025,
GA/60/2025, GA/61/2025, GA/62/2025, GA/63/2025, GA/64/2025,
GA/65/2025, GA/66/2025, GA/67/2025, GA/68/2025, GA/69/2025,
GA/70/2025, GA/71/2025, GA/72/2025, GA/73/2025, GA/74/2025,
GA/75/2025, GA/76/2025, GA/77/2025, GA/78/2025, GA/79/2025,
GA/80/2025, GA/81/2025, GA/82/2025, GA/83/2025, GA/84/2025,
GA/85/2025, GA/86/2025, GA/87/2025, GA/88/2025, GA/89/2025,
GA/90/2025, GA/91/2025, GA/92/2025, GA/93/2025, GA/94/2025,
GA/95/2025, GA/96/2025, GA/97/2025, GA/98/2025, GA/99/2025,
GA/100/2025, GA/101/2025, GA/102/2025, GA/103/2025, GA/104/2025,
GA/105/2025, GA/106/2025, GA/107/2025, GA/108/2025, GA/109/2025,
GA/110/2025, GA/111/2025, GA/112/2025
SRI SRI ISWAR GAJALAKSHMI MATA THAKURANI AND ORS.
VS
MARSHALL SONS AND COMPANY (INDIA) LIMITED AND ORS.
BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 26th August, 2025.
Appearance:
Mr. Suddhastva Banerjee, Adv.
Ms. Radhika Singh, Adv.
Mr. S. Dasgupta, Adv.
Mr. Dhruv Chadha, Adv.
Mr. Aurin Chakraborty, Adv.
...for the decree-holders
Mr. Biswaroopo Mukherjee, Adv.
Ms. Saheli Bose, Adv.
...for the applicant in GA-10/22,11/22,12/24,15/24,87/25
Ms. N. Dey Banerjee, Adv.
Ms. Pritha Basu, Adv.
Ms. R. Mukherjee, Adv.
Ms. Jonita Ghosh, Adv.
Ms. Siddhi Agarwal, Adv.
...for the applicants in GA-16,17, 18,45,61,62,63
2
Mr. Rahul Karmakar, Adv.
Mr. Sourav Guchhait, Adv.
...for the applicants in GA/61/2025
Ms. Pritha Basu, Adv.
Ms. Siddhi Agarwal, Adv.
...for the applicants in GA-64, 65,66,67,79,80,81,82 of 2025
Mr. Amit Kr. Nag, Adv.
Mr. Partha Banerjee, Adv.
Ms. R. Ray, Adv.
Mr. Yubraj Bhattacharyya, Adv.
...for the applicant in GA/71-77,88-90,92-112
Mr. Bikramjit Mandal, Adv.
...for the applicant in GA/86/2025
Mr. Sushil Kr. Mishra, Adv.
Mr. Shailendra Kr. Mishra, Adv.
...for the respondent (Mahaveer Pvt. Ltd.)
Mr. S. Kr. Trivedi, Adv.
Mrs. Iram Hassan, Adv.
Mr. Sanket Sarawgi, Adv.
Mr. Himanshu Bhawsingka, Adv.
...for the judgment debtor/respondent
Mr. Sunil Kumar Singhania, Adv.
Ms. Kalpana Singhania, Adv.
...in GA/58,59,60,72,80,85,86,87/2025
The Court:- Learned Advocates for the parties are present.
On the prayer of learned Advocate appearing for the applicant in
GA/44/2025, the matter stands adjourned till 2nd September, 2025 at 2:00
p.m. With regard to the submission made by the learned Advocate for the
applicant in GA/71/2025, liberty is granted to withdraw the said
application with leave to file afresh.
(BISWAROOP CHOWDHURY, J.)
S. A.
AR(C R)
