Citation : 2025 Latest Caselaw 2054 Cal/2
Judgement Date : 26 August, 2025
OD-36
IN THE HIGH COURT AT CALCUTTA
Testamentary and Intestate Jurisdiction
ORIGINAL SIDE
TS/15/2015
IN THE GOODS OF :
SITA DEVI BAZAZ (DEC)
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 26th August, 2025.
Appearance:
Mr. Rupak Ghosh, Adv. Mr. Ayan Datta, Adv. Mr. Pradip Kr. Sarawagi, Adv.
.. for the plaintiff
Mr. Sarosij Dasgupta, Adv. Ms. Afreen Begum, Adv.
.. for the defendant.
The Court:- Argument is concluded.
Reserved for judgment.
(SUGATO MAJUMDAR, J.)
D.Ghosh A.R.(C.R.)
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