Utkarsh India Limited vs Ankur Kumar Mishra
2025 Latest Caselaw 1557 Cal/2

Calcutta High Court

Utkarsh India Limited vs Ankur Kumar Mishra on 21 August, 2025

OCD-3
                                 ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                           COMMERCIAL DIVISION
                               ORIGINAL SIDE

                              EC-COM/126/2024
                            IA NO: GA-COM/1/2025

                            UTKARSH INDIA LIMITED
                                     VS
                            ANKUR KUMAR MISHRA

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : 21th August, 2025.

                                                                            Appearance:
                                                                  Mr. Rupak Ghosh, Adv.
                                                           Mr. Souryadeep Banerjee, Adv.
                                                                 Mr. Dwip Raj Basu, Adv.
                                                                      Mr. Avijit Kar, Adv.
                                                                  ...for the decree-holder




          1.

The matter was listed on 11th August 2025 and the learned Counsel

for the judgment debtor has undertaken before this Court that the

judgment debtor is intending to give proposal and to file separate

affidavit with the proposal by 20th August, 2025.

2. When the matter is taken up today, the learned Counsel for the

decree-holder submitted that till date such proposal has not been

given.

3. Let the matter appear on 22nd August, 2025.

(KRISHNA RAO, J.)

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