Shanti Kumar Surana vs Pankaj Shah
2025 Latest Caselaw 1105 Cal/2

Calcutta High Court

Shanti Kumar Surana vs Pankaj Shah on 13 August, 2025

OD-24
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                   EC/285/2018
                                      WITH
                                   CS/53/2016

                                IA NO: GA/1/2025

                  S.K. SURANA (HUF) REPRESTED BY ITS KARTA
                            SHANTI KUMAR SURANA
                                      VS
                                PANKAJ SHAH

     BEFORE:
     The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 13th August, 2025 Appearance:

Mr. Varun Kothari, Adv.

Mr. Jai Kumar Surana, Adv. Mr. Dhruv Surana, Adv.

Mr. Abhimonyu Roy, Adv.

...for the decree holder.

Mr. Prantik Garain, Adv. Mr. Soumya Bhattacharjee, Adv.

Mr. Debjit Mukherjee, Adv. ...for the judgment debtor.

Mr. Ritoban Sarkar, Adv. Mr. Arindam Mandal, Adv.

...for the State.

Mr. Rachit Lakhmani, Adv.

Ms. Pooja Sah, Adv.

...for the intervenor.

The Court:- Learned Advocates for the parties are present.

In terms of the earlier order dated 24th July, 2025 the report could not

be made ready by the learned Special Officer.

Let this matter appear on 28th August, 2025.

Let the interlocutory application be taken up on said date.

Application of GA/1/2025 may be served upon the intervening

applicant.

(BISWAROOP CHOWDHURY, J.) S. A. AR(C R)