Shailani Dome vs M/S. Eastern Coalfields Ltd. And Ors
2025 Latest Caselaw 1040 Cal/2

Calcutta High Court

Shailani Dome vs M/S. Eastern Coalfields Ltd. And Ors on 8 August, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-2 & 3

                                ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                   CONSTITUTIONAL WRIT JURISDICTION
                              ORIGINAL SIDE
                            IA NO. GA/1/2025
                                     IN
                               WPO/609/2024
                              SHAILANI DOME
                                    VS.
                M/S. EASTERN COALFIELDS LTD. AND ORS.

                           IA NO. GA/2/2025
                                    IN
                              WPO/609/2024
                             SHAILANI DOME
                                   VS.
                M/S. EASTERN COALFIELDS LTD. AND ORS.

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 8th August, 2025.
                                                        Appearance:
                  Mr. Partha Ghosh, Adv. Mr. Amal Kumar Datta, Adv.
                        Mr. Debashis Das, Adv.Mr. Bratin Suin, Adv.
                                                    For petitioner.
           Mr. Debnath Ghosh, Sr. Adv.Mr. Biswaroop Mukherjee, Adv.
               Miss Akanksha Mukherjee, Adv.Mr. Pradipto Basu, Adv.
         Ms. Subesha Banerjee, Adv.Ms. Madhumanti Chakraborty, Adv.
                                                            For ECL
                                    Mr. Kallol Guha Thakurata, Adv.
                                           MR. Dipankar Datta, Adv.
      For respondent no.8 ( Coal Mines Provident Fund Organisation)

The Court: Hearing of GA/1/2025 and GA/2/2025 stands

concluded.

Judgment reserved.

(ARINDAM MUKHERJEE, J.)

sb/