Krishna Kumar Singh vs Sandhya Singh
2025 Latest Caselaw 1036 Cal/2

Calcutta High Court

Krishna Kumar Singh vs Sandhya Singh on 8 August, 2025

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

                                                                                2021:CHC-OS:3339
OIPD-6

                         IN THE HIGH COURT AT CALCUTTA
                              (Original Civil Jurisdiction)
                               COMMERCIAL DIVISION
                                   ORIGINAL SIDE


                                   EC/220/2018
                           IA NO: GA/2/2023, GA/3/2024.
                               KRISHNA KUMAR SINGH
                                        VS
                                  SANDHYA SINGH

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 8th August, 2025 Appearance:

Mr. Rachit Lakhmani, Adv.

Mr. Avishek Das, Adv.

Mr. Soubhik Dey, Adv.

...for the award-holder.

Mr. Somnath Gangopadhyay, Adv.

...for the judgment-debtor.

The Court: This proceeding has been pending since 2018 and has been

heard on repeated occasions.

An accommodation is sought for on behalf of the judgment-debtor to take

instructions in this matter.

As a last chance, let this matter appear on 13 th August, 2025.

In the meantime, the advocate appearing on behalf of the judgment-debtor

is directed to take instructions insofar as the viable proposal is concerned.

(RAVI KRISHAN KAPUR, J.)

spal