Sundarlal And Sons And Anr vs Chatterjee Polk Private Ltd
2025 Latest Caselaw 2276 Cal/2

Calcutta High Court

Sundarlal And Sons And Anr vs Chatterjee Polk Private Ltd on 24 April, 2025

OD-3

                     IN THE HIGH COURT AT CALCUTTA
                  ORIDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                  EC/55/2009
                               IA NO: GA/2/2024

                       SUNDARLAL AND SONS AND ANR

                                       VS

                      CHATTERJEE POLK PRIVATE LTD.

BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY

Date : 24th April, 2025.

APPEARANCE:

Mr. Sudip Deb,Sr. Adv.

Ms. Ipsita Ghosh, Adv.

..for the applicant on GA/2/2024

Mr. Chayan Gupta, Adv.

Mr. Pourush Bandyopadhyay, Adv.

...for the decree holder

The Court:- Learned advocate for the applicant and learned advocate for

the decree holder are present. None appears for the judgment debtor.

GA/2/2024 is an application under Section 47 of the Code of Civil

Procedure and the affidavit-in-opposition has already been filed to the said

application. Mr. Deb submits that he intends to file affidavit-in-reply. Affidavit

be filed by 22.05.2025.

Let the matter appear on 17th June, 2025 along with the execution case.

(BISWAROOP CHOWDHURY, J.)

Arsad, AR(CR)