R C Estate Pvt Ltd And Ors vs Sashi Devi Agarwal
2025 Latest Caselaw 2232 Cal/2

Calcutta High Court

R C Estate Pvt Ltd And Ors vs Sashi Devi Agarwal on 21 April, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OD-8
                              ORDER SHEET

                               APDT/35/2024
                                   WITH
                                CS/347/1999

                        IA No.GA/1/2024, GA/2/2024

                    IN THE HIGH COURT AT CALCUTTA
                        Civil Appellate Jurisdiction
                              ORIGINAL SIDE

                       R C ESTATE PVT LTD AND ORS.
                                 VERSUS
                           SASHI DEVI AGARWAL

     BEFORE:
     The Hon'ble JUSTICE ARIJIT BANERJEE
                AND
     The Hon'ble JUSTICE OM NARAYAN RAI
     Date : 21st April, 2025.

                                                                       Appearance:
                                                         Mr. S. N. Mitra, Sr. Adv.
                                                   Mr. Nirmalya Dasgupta, Adv.
                                                  Mr. Joyjit Roychowdhury, Adv.
                                                      Mr. Rohit Chaudhury, Adv.
                                                               ..for the appellants

                                                Mr. Pradip Kumar Dutta, Sr. Adv.
                                                         Mr. Sudip Deb, Sr. Adv.
                                                Mr. Chanchal Kumar Dutta, Adv.
                                                       Ms. Krishna Mullick, Adv.
                                                             ..for the respondent

The Court: Hearing is concluded. Judgment is reserved.

(ARIJIT BANERJEE, J.)

(OM NARAYAN RAI, J.)

bp