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(India) Ltd. & Ors vs Union Of India & Ors
2024 Latest Caselaw 4703 Cal

Citation : 2024 Latest Caselaw 4703 Cal
Judgement Date : 12 September, 2024

Calcutta High Court (Appellete Side)

(India) Ltd. & Ors vs Union Of India & Ors on 12 September, 2024

Author: Debangsu Basak

Bench: Debangsu Basak

                 DL-4

                 12.09.2024
                                                MAT 1116 of 2022
                 Court No.26                           With
                 (AD)                         IA No.: CAN 1 of 2022

                               Eastern Regional Electrical Contractors' Association
                                                (India) Ltd. & Ors.
                                                        Vs.
                                             Union of India & Ors.


                                    Mr. Pratik Dhar, Ld. Sr. Advocate
                                    Mr. Samir Halder
                                                              ... for the appellants

                                    Mr. Sirsanya Bandopadhyay,
                                                        Ld. Jr. Standing Counsel
                                                ... for the respondent nos.4 and 5.

1. Heard the learned Senior Advocate appearing for

the appellants.

2. Heard the learned Junior Standing Counsel.

3. Written notes on arguments filed in Court be

taken on record.

4. Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

Signed By :

ABHIJIT DAS High Court of Calcutta 12 th of September 2024 04:15:35 PM

 
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