Somal Pipes Pvt. Ltd vs Coal India Limited And Ors
2024 Latest Caselaw 2980 Cal/2

Calcutta High Court

Somal Pipes Pvt. Ltd vs Coal India Limited And Ors on 20 September, 2024

OD-1
                               ORDER SHEET

                               WPO/293/2019

                    IN THE HIGH COURT AT CALCUTTA
                      Constitutional Writ Jurisdiction
                             ORIGINAL SIDE

                         SOMAL PIPES PVT. LTD.
                                    VS
                       COAL INDIA LIMITED AND ORS

     BEFORE:
     The Hon'ble JUSTICE SUBHENDU SAMANTA
     Date : 20th September, 2024.
                                                                         Appearance:
                                                        Mr. Siddhartha Mitra, Sr. Adv.
                                                                 Mr. M. Hossain, Adv.
                                                            Ms. Reshmi Hossain, Adv.
                                                         Mr. Diptomoy Talukder, Adv.
                                                             Ms. Mohna Biswas, Adv.
                                                                 Ms. Antora Dey, Adv.
                                                                   ...for the petitioner

                                                          Mr. Debnath Ghosh, Adv.
                                                    Mr. Biswaroop Mukherjee, Adv.
                                                       Mr. Nilankan Banerjee, Adv.
                                                              ...for the respondents

The Court: Argument on behalf of the parties is concluded.

The matter is made CAV.

Parties are at liberty to file written notes of arguments with relevant

judgments, if required, within a fortnight from date.

(SUBHENDU SAMANTA, J.)

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