The Comptroller And Auditor General Of ... vs Kamalesh Mazumdar & Others
2024 Latest Caselaw 5230 Cal

Calcutta High Court (Appellete Side)

The Comptroller And Auditor General Of ... vs Kamalesh Mazumdar & Others on 8 October, 2024

08.10.2024
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                             WPCT 252 of 2023
              The Comptroller and Auditor General of India & Others
                                  - Vs. -
                       Kamalesh Mazumdar & others

                   Mr. Suman Basu (through V.C.)
                                    ... for the Petitioners.
                   Mr. Chiradip Sinha
                                 ... for the Respondents.

Mr. Sinha, learned advocate appearing for the

respondents submits that in an identical matter dealing

with the same issue, a judgment was delivered by the

Central Administrative Tribunal, Ernakulam Bench on 30 th

November, 2015. The said judgment was affirmed both by

the Hon'ble High Court of Kerala and by the Hon'ble

Supreme Court. Pursuant thereto, a memo dated 8 th

February, 2024 has already been issued by the competent

authority. Let a copy of the said memo dated 8 th February,

2024, as produced, be kept on record. A copy of the same

has already been handed over to Mr. Basu, learned

advocate appearing for the petitioners.

Mr. Basu prays for an accommodation today to avail

necessary instruction.

In view thereof, list the matter for further

consideration under the same heading in the daily

supplementary list of this Court on 20th November, 2024.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)