And Debaditya Mukherjee vs Debika Banerjee
2024 Latest Caselaw 3109 Cal/2

Calcutta High Court

And Debaditya Mukherjee vs Debika Banerjee on 5 October, 2024

OD-2-5                  ORDER SHEET
              IN THE HIGH COURT AT CALCUTTA
         TESTAMENTARY AND INTESTATE JURISDICTION
                       ORIGINAL SIDE

                      IA NO. GA/2/2024
                              IN
                          TS/7/2023

          IN THE GOODS OF USHA MUKHERJEE (DECD.)
                 AND DEBADITYA MUKHERJEE
                             VS.
                     DEBIKA BANERJEE
                              &
                      IA NO. GA/3/2024
                              IN
                          TS/7/2023

          IN THE GOODS OF USHA MUKHERJEE (DECD.)
                 AND DEBADITYA MUKHERJEE
                             VS.
                     DEBIKA BANERJEE
                              &
                      IA NO. GA/2/2024
                              IN
                          TS/8/2023

         IN THE GOODS OF TARAPADA MUKHERJEE (DEC.)
                  AND DEBADITYA MUKHERJEE
                              VS.
                      DEBIKA BANERJEE
                               &
                       IA NO. GA/3/2024
                               IN
                           TS/8/2023

         IN THE GOODS OF TARAPADA MUKHERJEE (DEC.)
                  AND DEBADITYA MUKHERJEE
                             VS.
                      DEBIKA BANERJEE
                                        2



BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date: 5th October, 2024.

Appearance:

Ms. Sanjana Sinha, Adv Ms. Moumita Ghosh, Adv ...for the petitioner.

The Court: Learned Counsel for the petitioner submits written notes of

argument in Court. Let it be kept with the record.

None appears on behalf of the executor.

Judgment is reserved.

(APURBA SINHA RAY, J.)

KB