Inderjeet Singh Kaur vs Harbindar Singh And Ors
2024 Latest Caselaw 3081 Cal/2

Calcutta High Court

Inderjeet Singh Kaur vs Harbindar Singh And Ors on 3 October, 2024

OD-4
                                   ORDER SHEET

                                IA NO: GA/12/2024
                                   CS/509/1998

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                           INDERJEET SINGH KAUR
                                    Vs
                         HARBINDAR SINGH AND ORS.

  BEFORE:
  The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : 3st October, 2024.

Appearance:

Mr. Soumen Das, Adv.

... for the petitioner

Mr. Deepnath Roy Chowdhury, Adv.

...for judgment debtor

The Court: Affidavit of service filed on behalf of the petitioner is taken

on record.

Mr. Soumen Das, learned Advocate for the petitioner seeks

accommodation to file further affidavit of service annexing the track reports in

respect of the other defendants.

List this matter on 11.11.2024.

(BIVAS PATTANAYAK, J.)

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