Aparna Jalan vs Smt. Kanak Himatsingka
2024 Latest Caselaw 3080 Cal/2

Calcutta High Court

Aparna Jalan vs Smt. Kanak Himatsingka on 3 October, 2024

                                    1


OD-15 & 16                  ORDER SHEET
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE


                           IA NO. GA/1/2023
                             IN CS/82/2022
                             APARNA JALAN
                                  VS.
                       SMT. KANAK HIMATSINGKA.

                           IA NO. GA/1/2023
                             IN CS/83/2022
                             SUJATA JALAN
                                  VS.
                       SMT. KANAK HIMATSINGKA.

BEFORE:
The Hon'ble JUSTICE KRISHNA RAO

Date: 3rd October, 2024.

Appearance:

Mr. Aniruddha Mitra, Adv Mr. Kaushik Banerjee, Adv Ms. Rashmita Sen, Adv Ms. Sarbani Ghosal, Adv.

...for the Plaintiff/petitioner.

Mr. Anuj Singh, Adv Mr. Soubhik Chowdhury, Adv ...for the Defendant.

The Court : Mr. Aniruddha Mitra, learned advocate is appearing for

the plaintiff.

Mr. Anuj Singh, learned senior advocate is appearing for the

defendant.

The plaintiff has filed an application being GA/1/2023 praying for

judgment upon admission.

Counsel for the plaintiff has concluded his argument.

Counsel for the defendant has argued at length but due to paucity of

time, argument could not be completed.

Accordingly, the case is adjourned.

Let the matter appear on 20th November, 2024 as 'Part Heard'.

(KRISHNA RAO, J.)

KB