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Contemporary Brokers Private Limited ... vs Williamson Magor And Co. Limited
2024 Latest Caselaw 3061 Cal/2

Citation : 2024 Latest Caselaw 3061 Cal/2
Judgement Date : 1 October, 2024

Calcutta High Court

Contemporary Brokers Private Limited ... vs Williamson Magor And Co. Limited on 1 October, 2024

OD-2
                             ORDER SHEET
                  IN THE HIGH COURT AT CALCUTTA
                   Ordinary Original Civil Jurisdiction
                            ORIGINAL SIDE

                             EC/189/2023

        CONTEMPORARY BROKERS PRIVATE LIMITED AND ANR.
                            VS
              WILLIAMSON MAGOR AND CO. LIMITED

  BEFORE:
  The Hon'ble JUSTICE BIVAS PATTANAYAK

Date : 1st October, 2024.

Appearance:

Mr. Jishnu Chowdhury, Adv, Mr. Ritoban Sarkar, Adv.

Mr. Barnik Ghosh, Adv.

... for the judgment debtor.

Mr. Deepan Kr. Sarkar, Adv.

Ms. Ashika Daga, Adv.

Mr. Aayush Lakhotia, Adv.

... for the award holder.

The Court :- The matter is appearing under the heading 'To Be

Mentioned'.

Mr. Jishnu Chowdhury, learned Advocate for the judgment debtor

seeks accommodation to make payment of Rs.25 lakhs as submitted on

19th September, 2024.

On the contrary, Mr. Deepan Kr. Sarkar, learned Advocate

appearing for the award holder seeks for issuance of warrant of arrest

since the order of the Court has not been complied with. Mr. Jishnu

Chowdhury, learned Advocate for the judgment debtor seeks to argue on

this issue regarding issuance of warrant of arrest against the judgment

debtor.

List this matter on 7th November, 2024 in the commercial division.

(BIVAS PATTANAYAK, J.)

mg

 
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