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Soniko Marketing Pvt. Ltd vs Core Minerals
2024 Latest Caselaw 3059 Cal/2

Citation : 2024 Latest Caselaw 3059 Cal/2
Judgement Date : 1 October, 2024

Calcutta High Court

Soniko Marketing Pvt. Ltd vs Core Minerals on 1 October, 2024

OD-15

                                   ORDER SHEET

                                     EC/57/2024

                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                           SONIKO MARKETING PVT. LTD.
                                      VS
                                CORE MINERALS


BEFORE:
The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 1st October, 2024.

Appearance:

Mr. Gaurab Kumar Das, Adv.

...for the judgment-debtor

The Court : Mr. Gaurab Kumar Das, learned Advocate for the judgment

debtor, submits that an application seeking clarification of order dated 13 th

September, 2024 passed in special leave in Appeal (c) nos. 20136-20137/ 2024

has been filed before the Hon'ble Supreme Court. He seeks accommodation.

In view of the above, list this matter on 18 th November, 2024.

(BIVAS PATTANAYAK, J.)

RDB/JM

 
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