Limited vs Merlin Projects Limited
2024 Latest Caselaw 3055 Cal/2

Calcutta High Court

Limited vs Merlin Projects Limited on 1 October, 2024

Author: Tapabrata Chakraborty

Bench: Tapabrata Chakraborty

OD-3
                           APOT/225/2024
                                   WITH
                             CS/98/2023
                          IA No.GA/1/2024

                 IN THE HIGH COURT AT CALCUTTA
                  CIVIL APPELLATE JURISDICTION
                          ORIGINAL SIDE

                                 LORD GRIH NIRMAN PRIVATE
                                 LIMITED
                                        -VERSUS-

                                 MERLIN PROJECTS LIMITED.

BEFORE:
The Hon'ble JUSTICE TAPABRATA CHAKRABORTY
The Hon'ble PARTHA SARATHI CHATTERJEE
Date : 1st October, 2024.
                                                                Appearance:
                                             Mr. S. N. Mookherjee, Sr. Adv.
                                                 Mr. Jishnu Saha, Sr. Adv.
                                                     Mr. Joy Saha, Sr. Adv.
                                                 Mr. Reetobroto Mitra, Adv.
                                                 Mr. Aditya Kanodia, Adv.
                                                     Mr. Ishaan Saha, Adv.
                                                     Mr. Yash Singhi, Adv.
                                                        ...for the appellant.

                                         Mr. P. Chidambaran Sr. Advocate,
                                            Mr. Surojit Nath Mitra, Sr. Adv.
                                                 Ms. Rajshree Kajaria, Adv.
                                               Mr. Sankarsan Sarkar, Adv.
                                                   Mr. Uttam Sharma, Adv.
                                                     Mr. Dharav Shah, Adv.
                                                          Mr. P. Goyal, Adv.
                                                    Mr. Shayak Mitra, Adv.
                                                  Mr. Samriddha Sen, Adv.
                                                      ...for the respondent.

The Court:- Learned Advocates appearing for the respective

parties have concluded their argument.

Judgment is reserved.

(TAPABRATA CHAKRABORTY, J.)

(PARTHA SARATHI CHATTERJEE, J.) dg.