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Ab Enterprises vs Union Of India
2024 Latest Caselaw 3054 Cal/2

Citation : 2024 Latest Caselaw 3054 Cal/2
Judgement Date : 1 October, 2024

Calcutta High Court

Ab Enterprises vs Union Of India on 1 October, 2024

Author: Sabyasachi Bhattacharyya

Bench: Sabyasachi Bhattacharyya

OCD-1
wt2

                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE
                           (COMMERCIAL DIVISION)


                                   EC/52/2024
                                AB ENTERPRISES
                                      VS
                                UNION OF INDIA


                                AP-COM/522/2024
                                 UNION OF INDIA
                                       VS
                                 AB ENTERPRISES


BEFORE:
The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA
Date: 1st October, 2024.

                                                                        Appearance:
                                                           Ms. Noelle Banerjee, Adv.
                                                          Ms. Rashmi Singhee, Adv.
                                                             Mr. Dipanjan Dey, Adv.
                                                             Ms. Sucheta Mitra, Adv.
                                              ...for the decree-holder in EC/52/2024
                                              and respondent in AP-COM/522/2024.

Mr. Mohit Gupta, Adv.

Ms. Sarda Sha, Adv.

...for the judgment-debtor in EC/52/2024 and petitioner in AP-COM/522/2024.

The Court: Written notes of arguments filed in Court today be kept on

record.

Hearing is concluded and judgment is reserved.

(SABYASACHI BHATTACHARYYA, J.)

Spal

 
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