Sandipan Ghosh vs Mr. Sanjoy Chattopadhyay
2024 Latest Caselaw 3152 Cal/2

Calcutta High Court

Sandipan Ghosh vs Mr. Sanjoy Chattopadhyay on 5 November, 2024

OD-12
                                ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                          Special Jurisdiction (Contempt)
                                  ORIGINAL SIDE

                                 CC/52/2024
                                    With
                                WPO/243/2020

                              SANDIPAN GHOSH
                                     VS
                         MR. SANJOY CHATTOPADHYAY


  BEFORE:
  The Hon'ble JUSTICE RAI CHATTOPADHYAY

Date : 5th November, 2024.

Appearance:

Mr. Sakti Pada Jana, Adv.

Mr. Subhajyoti Das, Adv.

...for the petitioner

Sk. Md. Galib, Adv.

Mr. Abu Siddique Mallik, Adv.

...for the alleged contemnor

The Court: The petitioner as well as the alleged contemnor are

represented.

It is learnt from both the learned Advocates representing the parties

respectively that the alleged contemnor has already complied with this

Court's judgment dated 22nd February, 2024.

In that event, there remains nothing for adjudication in this contempt

application any further.

Accordingly, the contempt application being CC/52/2024 in

connection with WPO/243/2020 is disposed of being infructuous.

(RAI CHATTOPADHYAY, J.)

sg.