Sanjib Chakraborty vs Mr. Dhaval Jain
2024 Latest Caselaw 3151 Cal/2

Calcutta High Court

Sanjib Chakraborty vs Mr. Dhaval Jain on 5 November, 2024

OD-16
                                ORDER SHEET

                      IN THE HIGH COURT AT CALCUTTA
                         Special Jurisdiction (Contempt)
                                 ORIGINAL SIDE

                                  CC/66/2024

                         SANJIB CHAKRABORTY
                                VERSUS
             MR. DHAVAL JAIN, THE MUNICIPAL COMMISSIONER


  BEFORE:
  The Hon'ble JUSTICE RAI CHATTOPADHYAY

Date : 5th November, 2024.

Appearance:

Mr. R.N. Chakraborty, Adv.

Mr. M. Ahmed, Adv.

...for the petitioner

Mr. Sirsanya Bandopadhyay, Adv.

Mr. Arka Kr. Nag, Adv.

Mr. S. Debnath, Adv.

...for the alleged contemnor

The Court: Parties are represented.

Mr. Bandopadhyay appearing for the alleged contemnor informs that the

Hon'ble Appeal Court has directed for stay of operation of the judgment of this

Court dated 10.05.2024 in APOT/250/2024.

Let this matter be adjourned today in view of the facts as above and be

listed in the monthly cause list of December, 2024.

(RAI CHATTOPADHYAY, J.)

sg.