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Rasandik Engineering Industries India ... vs West Bengal Industrial Development ...
2024 Latest Caselaw 1750 Cal/2

Citation : 2024 Latest Caselaw 1750 Cal/2
Judgement Date : 10 May, 2024

Calcutta High Court

Rasandik Engineering Industries India ... vs West Bengal Industrial Development ... on 10 May, 2024

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OCD-2
                              ORDER SHEET

                          IA No.GA 4 of 2023
                                  In
                         CS-COM 242 of 2024
                        (Old No.CS 33 of 2021)
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE
                      (COMMERCIAL DIVISION)


          RASANDIK ENGINEERING INDUSTRIES INDIA LIMITED
                              VS.
     WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
                             & ANR.



BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 10th May, 2024.

Mr. Soumabho Ghose, Ms. Tiana Bhattacharya, Mr. Soumitra Datta, Advocates for the petitioner.

The Court : Hearing concluded.

Let this matter appear on 25th June, 2024 under the heading 'For

Judgments'.

(ARINDAM MUKHERJEE, J.)

pa

 
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