Mpmc Pvt Ltd vs Kolkata Municipal Corporation And Ors
2024 Latest Caselaw 1748 Cal/2

Calcutta High Court

Mpmc Pvt Ltd vs Kolkata Municipal Corporation And Ors on 10 May, 2024

OD -12

                              ORDER SHEET

                              IA GA 1 OF 2022
                             WPO/2235/2022
                    IN THE HIGH COURT AT CALCUTTA
                   CONSTITUTIONAL WRIT JURISDICTION
                             ORIGINAL SIDE

                         MPMC PVT LTD
                               VS
             KOLKATA MUNICIPAL CORPORATION AND ORS

  BEFORE:
  The Hon'ble JUSTICE RAI CHATTOPADHYAY
  Date: 10th May, 2024.

                                             Mr. Farhan Ghaffar, Adv.
                                             Mrs. Swati Bhattacharyya, Adv.
                                                    ...for the petitioner
                                             Mr. Alak Kr. Ghosh, Adv.
                                             Ms. Manisha Nath, Adv.
                                                    ...for K.M.C.
                                             Ms. Aparajita Ghosh, Adv.
                                             Mr. Souvik Ghosh, Adv.
                                                    ...For respondent no. 5

The Court: Written arguments filed on behalf of the respondent

Corporation as well as writ petitioner and respondent no. 5 are taken on

record.

The matter is reserved for judgment.

(RAI CHATTOPADHYAY, J.)

TR/