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Sushant Agarwal (Huf) And Anr vs Anmol Agarwal And Ors
2024 Latest Caselaw 1746 Cal/2

Citation : 2024 Latest Caselaw 1746 Cal/2
Judgement Date : 10 May, 2024

Calcutta High Court

Sushant Agarwal (Huf) And Anr vs Anmol Agarwal And Ors on 10 May, 2024

OD-4                     ORDER SHEET

                            EC 431 of 2022
                          IA No.GA 1 of 2024
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE


                    SUSHANT AGARWAL (HUF) AND ANR.
                                VS.
                       ANMOL AGARWAL AND ORS.


BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date: 10th May, 2024.

Mr. Nirmalya Dasgupta, Mr. Jitendra Patnaik, Ms. Dikcha Jajodia, Advocates for decree holder.

Ms. Nandini Sharma, Advocate for judgment debtors.

The Court : The learned Counsel for the judgment debtors has again

sought for an accommodation on the ground of indisposition of her senior

Counsel.

List the matter on 13th May, 2024.

(APURBA SINHA RAY, J.)

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