PLA/80/2023
2024 Latest Caselaw 1724 Cal/2

Citation : 2024 Latest Caselaw 1724 Cal/2
Judgement Date : 9 May, 2024

Calcutta High Court

PLA/80/2023 on 9 May, 2024

OD-5                          ORDER SHEET


                           IA No.GA 1 of 2023
                                   in
                             PLA 80 of 2023
                   IN THE HIGH COURT AT CALCUTTA
               TESTAMENTARY & INTESTATE JURISDICTION


                         IN TH GOODS OF :
       SATYA BRATA GHOSH ALIAS SATYABRATA GHOSH, DECEASED


BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY
Date: 9th May, 2024.


                                   Ms. Malabika Roy Dey, Advocate for the petitioner.

                            Mr. Reetobroto Mitra, Mr. Arindam Guha, Ms. Arpita Dey,
                                               Advocates for executors/respondents.

The Court : The learned Counsels have concluded their arguments

and they have filed their respective short notes of argument. Let it be taken

on record.

The judgment is reserved.

(APURBA SINHA RAY, J.)

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