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Indusind Bank Limited vs M/S. Silicon Projects India Limited & ...
2024 Latest Caselaw 1721 Cal/2

Citation : 2024 Latest Caselaw 1721 Cal/2
Judgement Date : 9 May, 2024

Calcutta High Court

Indusind Bank Limited vs M/S. Silicon Projects India Limited & ... on 9 May, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-3
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                 EC/342/2018
                            INDUSIND BANK LIMITED
                                     VS
                  M/S. SILICON PROJECTS INDIA LIMITED & ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th May, 2024.

Appearance:

Mr. Pratip Mukherjee, Adv.

Mr. Sayak Ranjan Ganguly, Adv.

Ms. Srijani Ghosh, Adv.

Ms. Indrani Majumder, Adv.

...for the decree-holder.

Ms. Payel Shome, Adv.

...for the judgment-debtor no.2.

The Court: As prayed for by the parties, let this matter appear in the

monthly list of June, 2024.

The judgment-debtor no.1 remains unrepresented.

The decree-holder is directed to serve a notice on the judgment-debtor no.1

and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

s.pal

 
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