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Sushant Agarwal (Huf) And Anr vs Anmol Agarwal And Ors
2024 Latest Caselaw 1699 Cal/2

Citation : 2024 Latest Caselaw 1699 Cal/2
Judgement Date : 7 May, 2024

Calcutta High Court

Sushant Agarwal (Huf) And Anr vs Anmol Agarwal And Ors on 7 May, 2024

OD 3
                            ORDER SHEET
                         EC 431 of 2022
                        IA GA 1 OF 2024
                IN THE HIGH COURT AT CALCUTTA
              ORDINARY ORIGINAL CIVIL JURISDICTION
                         ORIGINAL SIDE

                  SUSHANT AGARWAL (HUF) AND ANR.
                               Vs.
                      ANMOL AGARWAL AND ORS.

BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 7th May, 2024.

Mr. Nirmalya Dasgupta, Adv. Mr. Jitendra Patnaik, Adv.

....for the decree-holder Mr. Atreya Chakraborty, Adv. ...for the judgment-debtor

The Court: Learned counsel for the petitioner has concluded his

argument.

Learned counsel for the judgment-debtor has sought for an

accommodation.

List this matter on 10th May, 2024.

(APURBA SINHA RAY, J.) TR/

 
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